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State of Madhya Pradesh - Section

Section 1 in The M.P. Borstal Act, 1928

1. Short title, extent and commencement.

(1)This Act may be called The [Madhya Pradesh] [Substituted by Madhya Pradesh Act No. 23 of 1958] Borstal Act, 1928.
(2)[ It extends to and shall be in force in the whole of [Madhya Pradesh] [Substituted by Madhya Pradesh Act No. 23 of 1958].