Madras High Court
C.Karthick Kumar vs Sivasamy Raju on 12 July, 2024
Author: M.Dhandapani
Bench: M.Dhandapani
Contempt Petition Nos.1590 and 1594 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 12.07.2024
CORAM:
THE HON'BLE MR.JUSTICE M.DHANDAPANI
Contempt Petition Nos.1590 and 1594 of 2024
C.Karthick Kumar ... Petitioner in Cont.P.1590/2024
M.Muthukumar ... Petitioner in Cont.P.1594/2024
Vs.
Sivasamy Raju
The Managing Director,
Vendhar Television,
No.35, 3rd Main Road,
Kalaimagal Nagar,
Ekkattuthangal,
Chennai – 600 032. ... Respondent in both the Cont.Ps.
Common Prayer :
Contempt petitions filed under Section 11 of the Contempt of
Courts Act praying to punish the respondent/management for violating
the order of this Hon'ble Court dated 25.09.2023 in W.P.Nos.24114
and 24109 of 2023 respectively.
For Petitioners : Mr.S.Ravi
For Respondent : Mr.C.K.M.Appaji
COMMON ORDER
1/2 https://www.mhc.tn.gov.in/judis Contempt Petition Nos.1590 and 1594 of 2024 These contempt petitions are filed alleging willful disobedience of M.DHANDAPANI,J.
pri the order dated 25.09.2023 made in W.P.Nos.24114 and 24109 of 2023 respectively.
2.It is represented by the learned counsel appearing for the respondent that the order dated 25.09.2023 passed by this Court in W.P.Nos.24114 and 24109 of 2023 respectively, which is the subject matter of contempts was complied with.
3.In view of the above, these Contempt Petitions are closed.
12.07.2024 pri Index: Yes/No Speaking Order: Yes/No NCC: Yes/No Contempt Petition Nos.
1590 and 1594 of 2024 12.07.2024 2/2 https://www.mhc.tn.gov.in/judis