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Madras High Court

C.Karthick Kumar vs Sivasamy Raju on 12 July, 2024

Author: M.Dhandapani

Bench: M.Dhandapani

                                                          Contempt Petition Nos.1590 and 1594 of 2024

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 12.07.2024

                                                         CORAM:

                                       THE HON'BLE MR.JUSTICE M.DHANDAPANI

                                     Contempt Petition Nos.1590 and 1594 of 2024


                     C.Karthick Kumar                  ... Petitioner in Cont.P.1590/2024
                     M.Muthukumar                      ... Petitioner in Cont.P.1594/2024


                                                            Vs.
                     Sivasamy Raju
                     The Managing Director,
                     Vendhar Television,
                     No.35, 3rd Main Road,
                     Kalaimagal Nagar,
                     Ekkattuthangal,
                     Chennai – 600 032.                 ... Respondent in both the Cont.Ps.



                     Common Prayer :
                                  Contempt petitions filed under Section 11 of the Contempt of
                     Courts Act praying to punish the respondent/management for violating
                     the order of this Hon'ble Court dated 25.09.2023 in W.P.Nos.24114
                     and 24109 of 2023 respectively.


                                       For Petitioners : Mr.S.Ravi
                                       For Respondent : Mr.C.K.M.Appaji


                                                 COMMON           ORDER


1/2 https://www.mhc.tn.gov.in/judis Contempt Petition Nos.1590 and 1594 of 2024 These contempt petitions are filed alleging willful disobedience of M.DHANDAPANI,J.

pri the order dated 25.09.2023 made in W.P.Nos.24114 and 24109 of 2023 respectively.

2.It is represented by the learned counsel appearing for the respondent that the order dated 25.09.2023 passed by this Court in W.P.Nos.24114 and 24109 of 2023 respectively, which is the subject matter of contempts was complied with.

3.In view of the above, these Contempt Petitions are closed.

12.07.2024 pri Index: Yes/No Speaking Order: Yes/No NCC: Yes/No Contempt Petition Nos.

1590 and 1594 of 2024 12.07.2024 2/2 https://www.mhc.tn.gov.in/judis