Himachal Pradesh High Court
State Of H.P. & Ors vs . Shiv Ram Thakur on 13 April, 2023
Author: Virender Singh
Bench: Virender Singh
State of H.P. & ors Vs. Shiv Ram Thakur .
Arb. Case No. 71 of 2023 13.4.2023 Present: Mr. B.C. Verma, Additional Advocate General with Mr.Gautam Sood, Deputy Advocate General, for the petitioners State.
In view of the request made by the learned Additional Advocate General, list on 21.4.2023.
(Virender Singh) Judge April 13, 2023 (kalpana) ::: Downloaded on - 13/04/2023 20:46:18 :::CIS