Gujarat High Court
Rajesh Pukhraj Chauhan vs Sinter Plast Containers on 29 June, 2007
Author: H.K.Rathod
Bench: H.K.Rathod
SCA/27529/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 27529 of 2006
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RAJESH PUKHRAJ CHAUHAN - Petitioner(s)
Versus
SINTER PLAST CONTAINERS - Respondent(s)
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Appearance :
MR TR MISHRA for Petitioner(s) : 1,
NOTICE SERVED for Respondent(s) : 1,
MR HRIDAY BUCH for Respondent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE H.K.RATHOD
Date : 29/06/2007
ORAL ORDER
Heard the learned advocate Mr. TR Mishra on behalf of the petitioner, learned advocate Mr. Hriday Buch appearing for the respondent.
I have considered the submissions made by both the learned advocates. The question involve in this present petition would require detailed examination. Hence, Rule. Learned advocate Mr. Buch waives the service of Rule on behalf of the respondent.
(H.K.RATHOD, J) asma