Supreme Court - Daily Orders
Amar Prem Prakash (Minor) vs Union Of India on 20 September, 2021
Bench: D.Y. Chandrachud, B.V. Nagarathna
ITEM NO.12 Court 4 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.931/2021
AMAR PREM PRAKASH (MINOR) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for IA No.104490/2021-EX-PARTE AD-INTERIM RELIEF)
Date : 20-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. Ravi Prakash Mehrotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Mr Ravi Prakash Mehrotra, learned counsel appearing on behalf of the petitioner seeks permission of the Court to withdraw the Writ Petition.
2 The Petition is dismissed as withdrawn.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2021.09.20
17:41:18 IST
Reason: