Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Kerala - Subsection Section 78(iii) in Kerala Factories Rules, 1957 (iii)The operation shall be carried out by an experience person or persons and at least 2 persons (including those carrying out the operations) experienced in work on gas main and over 18 years of age shall be present during the operation.
