Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(1)(g) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(g)exercise such powers and perform such functions as may be delegated by the Authority; and