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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Kerala - Subsection

Section 68(2)(e) in Kerala Chitties Act, 1975

(e)as to the safe custody of books, papers and documents in the office of the Registrar and also for the destruction 0f such books, papers and documents as need no longer be kept;