Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Arunachal Pradesh - Subsection Section 8(1) in Arunachal Pradesh Indian Medicine Council Act, 2013 (1)Subject to the other provisions of this Act and subject to orders of the State Council, it shall be the duty of Registrar to keep and maintain the State Register.
