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State of Odisha - Section

Section 24 in The Orissa Veterinary Practitioners Rules, 1976

24. Publication of the register.

- The Registrar shall as soon as may be after the first day of April in each year, cause to be printed copies of the register as they stood on the said date and such copies shall be made available to persons applying therefor on payment of the fees prescribed in Rule 26 and shall be evidence that on the said date the persons whose names are entered therein were registered Veterinary Practitioners, the Registrar shall keep an interleaved copy of such printed list, wherein he shall make during the year any entry, alteration or removal that may be necessary.