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State of Gujarat - Section

Section 5 in Gujarat Panchayats Laws (Amendment) Act, 1963

5. Repeal of Guj. Ord. I of 1963.- The Gujarat Panchayats Laws (Amendment) Ordinance, 1963 (Guj. Ord. I of 1963) is hereby repealed and the provisions of sections 7 and 25 of the Bombay General Clauses Act, 1904 (Bom. I of 1904) shall apply to such repeal as if that Ordinance were an enactment.