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Union of India - Section

Section 37 in The Harbour Craft Rules for the Port of Madras, 1935

37. Fire extinguishing appliances on motor vessels.

- Every motor vessel shall be provided with a sand box and an approved patent fire extinguisher of suitable capacity for extinguishing fire. The owner of such vessel shall keep it fee from oil refuse.Appendix A[See rule 4]Licence granted to owner of harbour craft measuringLicence granted to owner of harbour craft measuring feet long feet broad and feet deep Registered tonsTo carry cargo (other than animals) .......................... passengers or animals to the extent specified below to and from the shipping at or off the Port of Madras under the restrictions and subject to the penalties laid down in ,the Harbour Craft Rules for the Port of Madras, 1935.
          Cargowithout passengers   Particularsrespecting the owner or owners of the harbour craft. Particularsrespecting the the harbour craft tindals of the harbour craft.
Dateof registry Name,number and description of harbur craft Rigand equipment Whenbuilt and where Whenrepaired last and in what presumed weight Numberof animals and presumed weight Weightof cargo other than animals Numberof passeng-ers without cargo Numberof crew Nameor names Occupation Placeor Place of residence Name Placeor residence Periodfor which the licence is to be in force Remarks
1 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16
          Infine weather Infine weather Infine weather Infine weather Tindal, Lascars              
          Inrough weather Inrough weather Inrough weather Inrough weather Tindal Lascars              
Date19...........       Extebdedto 31stDecember 19....           RegisteringOfficer    
          DoDoDoDo           Endorsementfor change of  
Tindals.Note– Two children under 12 years of age=one adult.                
Appendix B[See rule 10]Register showing the names, ages, place of residence and thumb-impressions of tindals employed in the Port of Madras for the year 19.
Dateof registry Numberof harbour craft Names Age Placeof residence Thumbimpressions Remarks
      Years Months Days