Section 54(1)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

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State of Karnataka - Subsection

Section 54(1)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(b)to communicate without delay to the proper officer or servant of the Board any information which such police officer receives, of a design to commit, or of the commission of, any offence against this Act or any rule or regulation or scheme made thereunder ; and

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State of Karnataka - Subsection

Section 54(1)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973