Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 37 in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992 37. [* * *] [Deleted vide Orissa Gazette Extraordinary No. 390, dated 27.3.1997.]
