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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(c) in The M.P. Workmens Compensation (Occupational Diseases) Rules, 1963

(c)"Bagassosis" means a disease which :-
(i)manifests itself as an acute allergic response due to sensitisation of the individual to bagasse dust; and
(ii)radiologically, consists of increase in the vascular shadows and increase in haziness and recticulation all over the lungs and increase in the hilar densities anti some mottling. In acute phases patichy shadows resembling bronchopneumonia may be seen;