Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1243] [Entire Act] Bengal Presidency - Subsection Section 1243(b) in Police Regulations, Bengal , 1943 (b)The amount of the advance shall be recovered in monthly instalments of Rs. 15 from the officer's pay, the recovery commencing six months from the date of his leaving the college.
