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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(4)(c) in Telangana Education Act, 1982

(c)The Government may,-
(i)accept and implement progressively at the secondary stage, the principle of subject specialization by the teacher;
(ii)take all steps necessary to secure the qualitative strengthening of secondary education and for that purpose make every effort to bring the physical standards of existing schools to optimum levels.