Gauhati High Court
On The Death Of Late Tapeswar Kumar His ... vs Sri Thaneswar Kumar on 14 December, 2018
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/5
GAHC010095982018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 1611/2018
1:ON THE DEATH OF LATE TAPESWAR KUMAR HIS LEGAL HEIRS SRI
MAKAN KUMAR AND 7 ORS
W/O LATE TAPESWAR KUMAR, R/O VILL. KUMARPARA, MOUZA DANHI,
P.S. MANGALDAI, DIST. DARRANG, ASSAM, PIN 784125
2: PRANJAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
3: KALPANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
4: SRI BONO KUMAR @ SRI BANDANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
5: SRI ALPANA KUMAR
D/O LATE TAPESWAR KUMAR
Page No.# 2/5
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
6: SRI KAMAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
7: SRI ARUN KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
8: SRI AMAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 78412
VERSUS
1:SRI THANESWAR KUMAR
S/O LATE TANKESWAR KUKMAR @ TANGALU, R/O KUMARPARA, MOUZA
DANHI, P.S. MANGALDAI, DIST. DARRANG, ASSAM, PIN 784125
Advocate for the Petitioner : MR. P UPADHYAY
Advocate for the Respondent : MR. T ISLAM
Page No.# 3/5 Linked Case : RSA 129/2018 1:ON THE DEATH OF LATE TAPESWAR KUMAR HIS LEGAL HEIRS SRI MAKAN KUMAR AND 7 ORS W/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 2: PRANJAL KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 3: KALPANA KUMAR D/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 4: SRI BONO KUMAR @ SRI BANDANA KUMAR D/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 5: SRI ALPANA KUMAR D/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM Page No.# 4/5 PIN 784125 6: SRI KAMAL KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 7: SRI ARUN KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 8: SRI AMAL KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 VERSUS 1:SRI THANESWAR KUMAR S/O LATE TANKESWAR KUKMAR @ TANGALU R/O KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 Advocate for the Petitioner : MR. P UPADHYAY Advocate for the Respondent : MR. T ISLAM Page No.# 5/5 :: BEFORE ::
HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA
-O R D E R-
14.12.2018 Heard Ms. K Jain, learned counsel for the petitioner. Also heard Mr. T Islam, learned counsel for the sole respondent, who submits that the objection against the delay condonation petition was filed on 05.10.2018 vide Document No. 4/2018 but the same is not on record.
List this matter again for orders on 22.02.2019 along with the objection stated to be filed on 05.10.2018.
JUDGE Comparing Assistant