Calcutta High Court (Appellete Side)
Aparupa Poddar @ Afrin Ali vs Unknown on 28 July, 2017
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 231 28.07.2017
AB Court 28 C.R.R. 1403 of 2017 In the matter of : Aparupa Poddar @ Afrin Ali ...Petitioner.
Mr. Siddharth Luthra, Mr. Rajdeep Majumder, Mr. Ayan Bhattacharya, Mr. Nitin Saliya, Mr. Daanish Haque, Mr. Abir Ranjan Neogi, Mr. Moyukh Mukherjee, Mr. Sharequl Haque ...for the Petitioner. Mr. Ashraf Ali ...for the C.B.I. Mr. Luthra concludes his arguments. Records of W. P. No. 5175 (W) of 2016, W. P. No. 5224 (W) of 2016 and W. P. No. 5243 (W) of 2016 are called for before this court.
Let this matter appear under the same heading on 4.8.2017 at 12 noon.
(Joymalya Bagchi, J.) 2