Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 20 in Medical Attendance Rules

20. Prohibition of accepting fee, gift or reward from a patient in a Hospital.

- No medical officer shall receive a fee, gift or reward in any shape from a patient treated at a public hospital, unless permitted to do so by special order of Government.