Section 5 in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018
5. Selection of posts.
(1)The family member may be considered for appointment to a post carrying pay level- 1 to level- 9 and meant for being filled up by direct recruitment in the Subordinate Services/Ministerial Services/Class IV Services as the case may be, according to his/her educational qualification and fulfilment of other service conditions irrespective of the rank and status of the deceased Government servant.(2)Once an appointment has been made on any post under these rules, the benefit intended under these rules shall be deemed to have been availed and the case shall not be re-opened for appointment to any other post under any circumstances.
