Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Haryana - Subsection Section 140(3) in The Haryana Motor Vehicles Rules, 1993 (3)Door handles or levers to door catches shall be so designed and fitted that they are not liable to be dislodged or to be operated accidentally.
