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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(4)(ii) in U.P. Zila Panchayats Service Rules, 1970

(ii)the Commission shall publish the results of the examination in the press and shall forward a copy of the mark-sheets of the candidates considered by them to be suitable for appointment in the order of merits to the Mukhya Adhikari;