Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 833] [Entire Act] State of Punjab - Subsection Section 833(2) in Punjab Jail Manual, 1996 (2)If a journey exceeds 12 hours but is less than 18 hours, each prisoner shall receive 240 gms. of parched gram and 120 gms. of gur to eat in transit.
