Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(2) in Rules for the Grants-In-Aid to District Councils for Implementation of Forest Schemes (2)"Grants-in-aid" means a recurring or a non-recurring grant to the Council, as the case may be.
