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State of Maharashtra - Section
Section 30 in The Maharashtra Borstal Schools Rules, 1965
30. Clothing, bedding and equipment.
- The items to be supplied at Government cost to inmates of the school shall be as follows :-| (i) | Shirts - half sleeves with thread buttons and with arms andthe seal of the Borstal school, stitched on the breast of theshirt with collar and without pockets, made of white doubledungaree pattern | 2 |
| (ii) | Half Pants - (khaki) drill with flaps, thread buttons withoutpockets | 3 |
| (iii) | Caps - cotton (white) | 2 |
| (iv) | Triangular Langota - cotton (white) | 2 |
| (v) | Standard convict Towel | 1 |
| (vi) | Bandi (cotton or wool) | 1 |
| (vii) | Underwear (Chuddies) | 2 |
| (viii) | Banians without sleeves | 2] |
| (i) | Chaddar - cotton or woollen | 1 |
| (ii) | Pillow and pillow-case | 1 |
| (iii) | Cotton sheet | 1 |
| (iv) | Loom carpet | 1 |
| (v) | Aluminium mug | 1 |
| (vi) | Aluminium bowl | 1 |
| (vii) | Aluminium katora | 1 |