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Bombay High Court

The Oriental Insurance Company Ltd. ... vs Smt. Sunanda Wd/O Baburao Punse And ... on 15 January, 2019

                                                                                        1501fa753.18.odt
                                                       1

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH AT NAGPUR

                                        FIRST APPEAL NO.753/2018

The Oriental Insurance Company Ltd., through its Divisional Manager, Amravati
                     through Regional Manager, Nagpur
                                ...Versus...
                Smt. Sunanda wd/o Baburao Punse and others

    ---------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
----------------------------------------------------------------------------------------------

                                           Shri C.A. Anthony, Counsel for appellant
                                            Shri M.R. Joharapurkar, Counsel for respondent nos.1, 2, 4 and
5


                                                CORAM : ARUN D. UPADHYE, J.

DATE : 15/01/2019 Heard.

ADMIT.

Call for record and proceedings. Learned Counsel Shri M.R. Joharapurkar waives service of notice for the respondent nos.1, 2, 4 and 5.

The appellant to file private paper-book within six months.

JUDGE Wadkar, P.S. ::: Uploaded on - 15/01/2019 ::: Downloaded on - 16/01/2019 12:08:38 :::