Bombay High Court
The Oriental Insurance Company Ltd. ... vs Smt. Sunanda Wd/O Baburao Punse And ... on 15 January, 2019
1501fa753.18.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
FIRST APPEAL NO.753/2018
The Oriental Insurance Company Ltd., through its Divisional Manager, Amravati
through Regional Manager, Nagpur
...Versus...
Smt. Sunanda wd/o Baburao Punse and others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri C.A. Anthony, Counsel for appellant
Shri M.R. Joharapurkar, Counsel for respondent nos.1, 2, 4 and
5
CORAM : ARUN D. UPADHYE, J.
DATE : 15/01/2019 Heard.
ADMIT.
Call for record and proceedings. Learned Counsel Shri M.R. Joharapurkar waives service of notice for the respondent nos.1, 2, 4 and 5.
The appellant to file private paper-book within six months.
JUDGE Wadkar, P.S. ::: Uploaded on - 15/01/2019 ::: Downloaded on - 16/01/2019 12:08:38 :::