Punjab-Haryana High Court
Maya Ram Sharma vs The State Of Punjab And Others on 1 December, 2012
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYAN AT CHANDIGARH
CWP No. 17557 of 1996 (O&M)
Date of Decision: 01.12.2012
Maya Ram Sharma ...Petitioner
Versus
The State of Punjab and others ...Respondents
CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA.
Present: Mr. Pranav Chadha, Advocate for
Mr. Rajiv Atma Ram, Sr. Advocate
for the petitioner.
Ms. Anu Pal, AAG, Punjab.
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G.S.SANDHAWALIA, J (Oral).
Counsel for the petitioner states that the matter has been rendered infructuous, and may be disposed of as such.
Ordered accordingly.
(G.S. SANDHAWALIA) JUDGE December 01, 2012 Divyanshi