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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19A(1)(i) in The M.P. Co-Operative Societies Act, 1960

(i)"Vimukta Jatis" means such tribes as the State Government may, from time to time, by general or special order, declare as Vimukta Jatis for the purpose of this sub-section;