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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1)(b) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(b)and for reasons to be recorded, refer any matter except a matter falling under section 43, for reconsideration to any officer or authority of the University that has previously considered such matter.