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[Cites 0, Cited by 0] [Section 317(1)] [Section 317] [Entire Act]

State of Punjab - Subsection

Section 317(1)(c) in The Punjab Municipal Act, 1999

(c)upon any site in any position outside the municipal area, which has not been so approved and is situated within ninety metres of any reservoir used for the storage of wholesome water to be supplied to the municipal area.