Delhi High Court - Orders
Virendra Kumar Rawlley @ Vir Rawlley vs Rekha Rawlley on 23 May, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 316/2009
VIRENDRA KUMAR RAWLLEY @ VIR RAWLLEY
..... Appellant
Through: None.
versus
REKHA RAWLLEY ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 23.05.2023
1. Court notice to both, the appellant and the respondent has returned unserved.
2. In these circumstances and taking into account that none has been appearing for the parties for the last many dates, this Court has no other option except to dismiss the appeal for non-prosecution.
3. The appeal is, accordingly, dismissed in default and for non-
prosecution.
REKHA PALLI, J MAY 23, 2023 al This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:32:26