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Rajasthan High Court - Jodhpur

Mukesh Kumar Choudhary vs Goverdhan Kumar on 9 January, 2026

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

[2026:RJ-JD:1136-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
             D.B. Civil Misc. Application No.15/2026

                                          in

           D.B. Review Petition (Writ) No. 105/2025
 1.      Mukesh Kumar Choudhary S/o Shri Nand Lal Choudhary,
         Aged About 42 Years, R/o Village Alimpura, Post
         Khasipura, Tehsil Peeplu Tonk Rajasthan.
 2.      Kailash Chandra Sharma S/o Sh. Govind Narayan
         Sharma, Aged About 47 Years, R/o Haripura, Peeplu,
         Tonk Rajasthan.
 3.      Surendra Choudhary Father/o Shanker Lal Choudhary,
         Aged About 40 Years, R/o Niwai, Behind Gandhi Park,
         Niwai, Rajasthan.
 4.      Lokesh Kumar Verma S/o Ram Niwas Verma, Aged
         About 42 Years, R/o Shyama Prasad, Mukarji Nagar, 80
         Feet Road, Niwai Rajasthan
 5.      Ganga Meena D/o Shri Chitarmal Meena, Aged About 33
         Years, R/o Deendayal Colony, Niwai, Rajasthan.
 6.      Mahaveer Prasad Nagar S/o Shri Kanhaiya Lal Nagar,
         Aged     About     47     Years,      R/o     Master      Nagar,   Village
         Ratanpura, Tirthiya, Tonk Rajasthan.
 7.      Anusuya Kanwar W/o Sh. Bahadur Singh, Aged About 41
         Years, R/o Near Roadway Bus Stand, Ward No. 20
         Dhakad Colony, Rodarsingh, Tonk Rajasthan.
 8.      Babli Laddha, Aged About 52 Years, R/o B-2 Gokul Vihar,
         Bhilwara Rajasthan 311001.
                                         ----Applicants/ Review Petitioners
                                      Versus
 1.      Goverdhan        Kumar        S/o     Masaru        Ram,    R/o    Village
         Mandwa, Udaipur Rajasthan.
 2.      Ladu Ram Garasiya S/o Kesha Ram Garasiya, R/o Village
         Beran, Udaipur, Rajasthan.
 3.      Bhanwar Lal S/o Kanhaiya Lal, R/o Village Samili,
         Udaipur Rajasthan.
 4.      Hansraj Gamar S/o Ram Lal, R/o Village Goriya, Udaipur
         Rajasthan.
 5.      Vinod Kumar Gamet S/o Shankar Lal Gameti, R/o Ward


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         No. 10, Village Post Talaiya, P.s. Bichhiwra, Dungarpur,
         Rajasthan.
 6.      State Of Rajasthan, Through The Principal Secretary,
         Rural Development And Panchayat Raj Department,
         Government Of Rajasthan Secretariat, Jaipur.
 7.      Chief Executive Officer, Zila Parishad, Udaipur, Rajasthan
 8.      Block Development Officer, Panchayat Samiti, Kotra,
         Udaipur Rajasthan
 9.      Block Development Officer, Panchayat Samit, Nyaganv,
         Udaipur Rajasthan.
                                          ----Respondents
 1. Sudharshan Mundra s/o Suresh Kumar Mundra aged about
 38    years,   r/o    Takiyon      Ki    Badli     Ke     pass,   Mundra   Pole,
 Bhindranwale. Sarangpura, Udaipur.
 2. Kalpana Chowdhary d/o Malum Singh, aged about 53 years,
 r/o Near Shrinath Temple, Ward No.46, Girwa, Udaipur.
 3. Dinesh Kumar Parmar, s/o Amra Parma, aged about 49
 years, r/o Dhelana, Udaipur.
 4. Manohar Sen d/o Bhim Raj Sen, aged about 45 years, r/o
 House      No.52,       Ratneshwar               Colony       Gadh   Margarita,
 Shobhagpura, Udaipur.
 5. Nadira Bano d/o Mohd. Arif Sheikh, aged about 37 years, r/o
 163 Chitrakoot Nagar Dattatrey Ashram, Near Savina, Petrol
 Pump, Girwa, Udaipur.
 6. Suman Sharma d/o Birdi chand Sharma, aged about 38
 years, r/o 158-A, Vardhman Nagar A, Behind 36 shop, Jaipur.
 7. Shakuntala Devpura, w/o Snajay Devpura, aged about 49
 years, r/o 109 Roop Nagar, Hiranmagri, Sector-3 Manwa Khera
 Rural, Udaipur.
 8. Rasila Kumari Gamar d/o Tejmal Gamar, aged about 37
 years, r/o Village Dharaana, Tehsil Jhadol, Dharawan, Udaipur.
 9. Gajendra Singh Rathore, s/o Purab Singh Rathore, aged
 about 41 years, r/o 10, Neemach Kheda Talai, Dewali Girwa,
 Udaipur.
 10. Yogesh Prajapat s/o Jagdish Chandra Prajapat, aged about
 41 years, r/o Sutharo Ka Mohalla, Teetardi, Titardi, Udaipur.

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 11. Yogita Sharma w/o Bal Mukund Sharma, aged about 40
 year, r/o 118 Vinayaka Nagar, Sector 2, Saweena (Rural),
 Udaipur.
 12. Kanhaiya Lal Paliwal s/o Nand Lal Paliwal, aged about 48
 years r/o Siyalpura, Lakhwali, Udaipur.
 13. Laxika Sharma w/o Anil Sharma, aged about 40 years, r/o
 Near Punjabi Bagh, 70 Arihant Nagar, Kalka Mata Road,
 Udaipur.


                                                    ----Proforma Respondents


For Petitioner(s)           :     Ms. Adwaita Sharma
For Respondent(s)           :



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SUNIL BENIWAL Order 09/01/2026

1. The instant misc. application [in Review Petition (Writ) No.105/2025 - Mukesh Kumar Choudhary & Ors. Vs. Goverdhan Kumar & Ors.] has been preferred claiming the following reliefs:

"a. Kindly allow the present petition and modify the order dated 06.11.2025 to the extent of replacing the unamended case title with the amended case title, already on record.
b. Pass any other appropriate order or direction which the Hon'ble Court deems just and proper in the facts and circumstances of the case and interest of justice."

2. Learned counsel for the applicants (review petitioners) submits that the above-numbered review petition No.105/2025 alongwith the connected matter was listed on 06.11.2025, when arguments on the review were heard in full and an order was passed (Uploaded on 15/01/2026 at 02:13:04 PM) (Downloaded on 15/01/2026 at 08:21:26 PM) [2026:RJ-JD:1136-DB] (4 of 4) [ dismissing the said review petitions vide order dated 06.11.2025. Learned counsel however, submits that the cause title therein reflects the unamended version, whereas the amended cause title had already been taken on record well before the date of the final hearing i.e. 06.11.2025.

3. For the reasons mentioned in the present application and the submissions made on behalf of the applicants (review petitioners), the same is allowed. Accordingly, the unamended cause title, that formed part of the order dated 06.11.2025 passed in D.B. Review Petition (Writ) No.105/2025 is substituted by the amended cause title as already brought on record in the said review petition and the same shall form part of the aforesaid order dated 06.11.2025 and thus, the said order shall be read accordingly. (SUNIL BENIWAL),J (DR. PUSHPENDRA SINGH BHATI),J SKant/-

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