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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Maharashtra - Subsection

Section 114(2)(xvi) in The Maharashtra Irrigation Act, 1976

(xvi)under section (3) (g) of section 74, prescribing the manner in which the accounts of the amounts paid to the Water Committee shall be maintained by it;