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Bengal Presidency - Section

Section 8 in The Calcutta Suburban Police Act, 1866

8. On enrolment, Police-officer to receive certificate.—

Every member of the police-force shall receive on his enrolment a certificate in the form hereunto annexed under the signature of the Commissioner of Police, by virtue of which he shall be vested with the powers, functions and privileges of a Police-officer.Such certificate shall cease to have effect whenever the person named in it is suspended or dismissed, or otherwise removed from employment in the force.