Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Factories Rules, 1950 15. Record of white washing, etc. - The record of dates on which whitewashing, colour-washing, varnishing, etc. are carried out shall be entered in a register maintained in Form No.7.
