Section 38(2)(b) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 38(2)(b) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(b)uses any package bearing a geographical indication which is identical with or deceptively similar to the geographical indication of such authorised user, for the purpose of packing, filling or wrapping therein any goods other than the genuine goods of the authorised user of the geographical indication.

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Union of India - Subsection

Section 38(2)(b) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999