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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(c) in The Punjab Prohibition of Cow Slaughter Act, 1955

(c)which is subject to experimentation in the interest of medical and public health research by a certified medical practitioner of the Animal Husbandry Department.