Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act] Union of India - Subsection Section 48(7)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 (b)The Head of Office shall, immediately on receipt of such nomination countersign it indicating the date or receipt and keep it under his custody.