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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)No water closet, privy, urinal, bathroom of washing place in front of the main staircase of the main entrance to chawl shall be constructed in order to avoid their direct visibility to person using such staircase or entrance.