Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 25D in Rajasthan Civil Services (Conduct) Rules, 1971

25D. Child Marriage.

- Any Government servant, who participates, enters into contract or performs child marriage in any manner, shall be liable for disciplinary action.Explanation. - For the purpose of this rule child marriage has the same meaning as defined in The Child Marriage Restraint Act, 1929 (Act XIX of 1929).]