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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(d) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(d)"Educational institution" means an institution established or controlled by Government or University or any Organisation recognised by Government: