Calcutta High Court
Sri Kaushik Chatterjee vs The Board Of Trustees For The Port Of ... on 30 March, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 851 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SRI KAUSHIK CHATTERJEE
Versus
THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 30th March, 2016.
Appearance:
Mr. Joydip Kar, Sr. Adv.
Mr. Ashok Kr. Jain, Adv.
...for the respondent.
The Court : None appears for the petitioner. The Port Trust authorities are represented. WP No.851 of 2006 is dismissed for default. Interim orders, if any, stand vacated.
(DEBANGSU BASAK, J.) sp2.