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[Cites 0, Cited by 0] [Section 326(4)] [Section 326] [Entire Act]

State of Jharkhand - Subsection

Section 326(4)(g) in Bihar Education Code, 1961

(g)There will be at least one additional general question on the recent circulars and new schemes promulgated by the State Government. This question will be common to all candidates appearing at the Examination. An attempt will be made to publish summaries of these circulars and schemes in the Bihar Educationist for the convenience of the candidates.