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Punjab-Haryana High Court

Punjab Urban Development Authority Now ... vs Surinder Kaur & Ors on 22 January, 2018

Author: Augustine George Masih

Bench: Augustine George Masih

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                      RFA No.1422 of 2015
                                      Date of Decision: January 22nd, 2018

Punjab Urban Development Authority (now Bathinda Development Authority),
Bathinda

                                                                     ...Appellant
                               Versus

Surinder Kaur and others
                                                                   ...Respondents

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

Present:     Mr. Rakesh Gupta, Advocate
             for the appellant.

             Mr. J.S. Puri, Additional Advocate General, Punjab.

             Mr. Sukhdeep Singh Bhinder, Advocate
             for respondent No.1.

AUGUSTINE GEORGE MASIH, J.

For order, see detailed judgment of even date passed in RFA No.3374 of 2015 titled as Balbir Singh and others Versus State of Punjab and another.



January 22nd, 2018                    (AUGUSTINE GEORGE MASIH)
Puneet                                        JUDGE


                   Whether speaking/reasoned:       Yes/No

                   Whether Reportable:              Yes/No




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