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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)The Mukhya Adhikari may, by general or special order, empower the [Apar Mukhya Adhikari] [Substituted by U.P. Act No. 9 of 1994.] to exercise or perform under his general guidance one or more of such of his powers, duties and functions as have not been delegated to him by the Zila Panchayat or the Adhyaksha.