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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(5) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(5)Seditious propaganda or the expressing of disloyal sentiments by a panchayat employee shall be regarded as sufficient ground for dispensing with his services.