Delhi High Court - Orders
Panasonic Consumer India Pvt Ltd vs Harman Electronics Pvt Ltd on 20 January, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 822/2019 & CM APPL. 40886/2019
PANASONIC CONSUMER INDIA PVT LTD ..... Appellant
Through: None.
versus
HARMAN ELECTRONICS PVT LTD ..... Respondent
Through: Mr.Abhishek Chauhan, Adv.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 20.01.2023 [ The proceeding has been conducted through Hybrid mode ]
1. It is already 5.00 pm.
2. No time left.
3. List on 14.08.2023.
TUSHAR RAO GEDELA, J JANUARY 20, 2023/aman Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:21.01.2023 17:09:58