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Delhi High Court - Orders

Panasonic Consumer India Pvt Ltd vs Harman Electronics Pvt Ltd on 20 January, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~21
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    RFA 822/2019 & CM APPL. 40886/2019
                               PANASONIC CONSUMER INDIA PVT LTD   ..... Appellant
                                               Through: None.

                                                   versus

                              HARMAN ELECTRONICS PVT LTD            ..... Respondent
                                         Through: Mr.Abhishek Chauhan, Adv.

                              CORAM:
                              HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                           ORDER

% 20.01.2023 [ The proceeding has been conducted through Hybrid mode ]

1. It is already 5.00 pm.

2. No time left.

3. List on 14.08.2023.

TUSHAR RAO GEDELA, J JANUARY 20, 2023/aman Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:21.01.2023 17:09:58