Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(a)Completion drawings of bridges, with drawings showing each type of girders used and giving the loading standard for which each is designed, and (if called for by the Commissioner), details of the calculations of their strength;