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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(f) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(f)"State Register" means a register maintained under this Act and expression "Registered" and "Registration" shall be construed accordingly.